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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(g) in Bihar Forest Contract Rules

(g)No clump containing less than 8 green clumps shall be worked except for the purpose of cleaning the clumps. Clearing shall mean removal of damaged dying or dead clumps and high stumps. No felling is permitted between the 1st July and 15th October.