Himachal Pradesh High Court
Geetanjali vs . State Of H.P. & Ors. on 20 April, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Geetanjali Vs. State of H.P. & Ors.
CWP No.3338 of 2026 .
20.04.2026 Present: Mr. Suneet Goel, Senior Advocate, with Mr. Vishwas Kaushal, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents.
of Learned Additional Advocate General has handed over instructions alongwith details of the payments of T.A. rt and D.A. in favour of the petitioner. Learned Counsel for the petitioner submits that he may be granted some time to have instructions.
As prayed for, list on 12.05.2026.
Ajay Mohan Goel) Judge April 20, 2026 (Rishi) ::: Downloaded on - 20/04/2026 20:32:55 :::CIS