Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(b) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(b)unauthorisedly performs any rituals, "puja archana" to any deity within the premises of the Mandir; or