Supreme Court - Daily Orders
Cit Guwahati vs M/S Shree Sanyeeji Ispat Ltd. on 24 January, 2014
H
ITEM NO.46 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).36578/2013
(From the judgement and order dated 29/05/2013 in ITA No.26/2010 of The
HIGH COURT OF GUWAHATI ,ASSAM)
CIT GUWAHATI Petitioner(s)
VERSUS
M/S SHREE SANYEEJI ISPAT LTD. Respondent(s)
(With appln(s) for c/delay in filing SLP and prayer for interim relief and
office report)
WITH
SLP(C) NO. 36579 of 2013
(With appln(s) for c/delay in filing SLP and office report)
SLP(C) NO. 36581 of 2013
(With appln(s) for c/delay in filing SLP and office report)
SLP(C) NO. 37831 of 2013
(With office report)
SLP(C) NO. 37833 of 2013
(With office report)
SLP(C) NO. 37834 of 2013
(With office report)
SLP(C) NO. 37835 of 2013
(With office report)
Date: 24/01/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. R.P. Bhatt, Sr. Adv.
Mrs. Anil Katiyar, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Arijit Prasad, Adv.
Ms. Sriparna Chatterjee, Adv.
Ms. Rashmi Malhotra, Adv.
Mrs Anil Katiyar, Adv.
For Respondent(s) Mr. Vaibhav Kulkarni, Adv.
Ms. Kavita Jha, Adv.
UPON hearing counsel the Court made the following
O R D E R
Tag with SLP (C)...cc20513 of 2013.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |