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Supreme Court - Daily Orders

Cit Guwahati vs M/S Shree Sanyeeji Ispat Ltd. on 24 January, 2014

H
ITEM NO.46                  COURT NO.12              SECTION IIIA

             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).36578/2013

(From the judgement and order dated 29/05/2013 in       ITA   No.26/2010   of   The
HIGH COURT OF GUWAHATI ,ASSAM)

CIT GUWAHATI                                          Petitioner(s)

                   VERSUS

M/S SHREE SANYEEJI ISPAT LTD.                         Respondent(s)

(With appln(s) for c/delay in filing SLP and prayer for interim       relief    and
office report)
WITH
SLP(C) NO. 36579 of 2013
(With appln(s) for c/delay in filing SLP and office report)
SLP(C) NO. 36581 of 2013
(With appln(s) for c/delay in filing SLP and office report)
SLP(C) NO. 37831 of 2013
(With office report)
SLP(C) NO. 37833 of 2013
(With office report)
SLP(C) NO. 37834 of 2013
(With office report)
SLP(C) NO. 37835 of 2013
(With office report)

Date: 24/01/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR

For Petitioner(s)       Mr. R.P. Bhatt, Sr. Adv.
       Mrs. Anil Katiyar, Adv.
       Mr. Manish Pushkarna, Adv.
       Mr. Arijit Prasad, Adv.

       Ms. Sriparna Chatterjee, Adv.
       Ms. Rashmi Malhotra, Adv.
       Mrs Anil Katiyar, Adv.

For Respondent(s)         Mr. Vaibhav Kulkarni, Adv.
                       Ms. Kavita Jha, Adv.




             UPON hearing counsel the Court made the following
                                 O R D E R

Tag with SLP (C)...cc20513 of 2013.

|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |