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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(d) in The Uttar Pradesh Home Guards Adhiniyam, 1963

(d)the delegation of the powers and functions conferred by this Act on the State Government to the Commandant-General and other authorities; and