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Bombay High Court

Sushma Shivkumar Daga And Anr vs Madhurkumar Ramkrishnaji Bajaj And Ors on 10 December, 2021

Author: Bharati Dangre

Bench: Bharati Dangre

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                     WRIT PETITION NO.8836 OF 2021
                                      WITH
                 INTERIM APPLICATION NO.3940 OF 2021


Sushma Shivkumar Daga & Anr.                          ..Petitioners
        Versus
Madhurkumar Ramkrishanji Bajaj & Ors.                 ..Respondents
                                          ...

Mr.Devansh A. Mohta with Mr.Kiran S. Mohite i/b Mr.Kiran
Mohite for the Petitioners.
Mr.Pravin Samdani, Senior Counsel i/b Dhru & Co. for the
Respondent No.1.
Mr.Mayur Khandeparkar, Mr.Shriraj Dhruv, Ms.Keya Raval
and Ms.Swati Sutar i/b Dhru & Co. for the Respondent No. 2.
Mr.Ruchit Dave i/b Rajani Associates for the Respondent No.3.
                                          ...

                          CORAM: BHARATI DANGRE, J.

DATED : 10th DECEMBER, 2021 P.C:-

1. Heard learned counsel appearing for the respective parties.
2. List on 17/12/2021 under caption 'For Passing Orders'.

( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 11/12/2021 ::: Downloaded on - 12/12/2021 01:37:22 ::: 2/2 25 WP-8836-21.doc M.M.Salgaonkar ::: Uploaded on - 11/12/2021 ::: Downloaded on - 12/12/2021 01:37:22 :::