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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(a) in The Goa Information Technology Development Act, 2007

(a)all properties, funds and dues which are vested in, or realisable by the Corporation, shall vest in, or be realisable by the Government;