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Karnataka High Court

Smt.Renukamma D/O Kumadal ... vs The Deputy Commissioner, Raichur Ors on 17 March, 2011

Author: Manjula Chellur

Bench: Manjula Chellur

/5

IN THE HIGH COURT OF' KARNATAKA
CIRCUIT BENCH AT GULBARGA

EfJA'I'ED THIS THE: 172%": DAY 0}? MARQéEi_ 'é.Q' £:i;.~ 3
BEFORE ' ' V
THE HONBLE MRS JUSTECEVI\%'lAN§;'7UI;..£'{ C»E~iEiL}i§}'R«
w.p. mo. 803.80/2C}.1Ai*£LB~RE;Sj" '  

BETWEEN: & V V.

Smt. Renukammav   . _  _ 

D/0 Kumatiai Hanu'1nat.h'a,_pfg:ra},   , 

Age: About 30 years, (Jag: ('_30{:>1ie*.~.V *  __ .

R/'0. Konapgr'   ?..«v_P'ETI'i'1ONE1R

(By Srl-   Advaczate}

1.

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