Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Andhra Pradesh - Subsection Section 173(i) in Andhra Pradesh Goods and Services Tax Act, 2017 (i)Section 14 of the Andhra Pradesh Municipal Corporations Act, 1994, in so far as it refers to clause (f) of sub-section (1) of section 197 of the Municipal Corporations Act, 1955;
