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[Cites 0, Cited by 0] [Section 278(2)] [Section 278] [Entire Act]

State of West Bengal - Subsection

Section 278(2)(a) in West Bengal Municipal Act, 1993

(a)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions as the Chairman-in-Council may, by public or special notice, impose in this behalf, or