Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 17 December, 2021
Author: Chief Justice
Bench: Chief Justice
1 AC-19-2021
The High Court Of Madhya Pradesh
AC No. 19 of 2021
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION)
Jabalpur, Dated : 17-12-2021
None appears for the petitioner.
Call after vacation.
(RAVI MALIMATH)
CHIEF JUSTICE
C Signature Not Verified SAN Digitally signed by CHRISTOPHER PHILIP Date: 2021.12.17 17:37:32 IST