Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3)(ii) in The Gujarat Lokayukta Act, 1986

(ii)any officer or investigation agency of the Central Government, with the consent of that Government obtained in accordance with article 253A of the Constitution; or