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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(32)(b) in The New Delhi Municipal Council Act, 1994

(b)the estate officer to the Government of India, the Secretary of the Delhi Development Authority, constituted under the Delhi Development Act, 1957 (11 of 1957 ), the General Manager of a railway and the head of a Government department, in respect of properties under their respective control;