Supreme Court - Daily Orders
M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 22 November, 2024
Author: Surya Kant
Bench: Surya Kant
ITEM NO.805 COURT NO.3 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5067/2022
[Arising out of impugned final judgment and order dated 22-09-2021
in CCA No.11/2019 passed by the High Court of Andhra Pradesh at
Amravati]
M/S RADHA MADHAV ENGINEERING ENTERPRISES Petitioner(s)
VERSUS
RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS. Respondent(s)
Date : 22-11-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. P.B. Suresh, Sr.Adv.
Mr. Vipin Nair, AOR
Mohd. Aman Alam, Adv.
Mr. M.B. Ramya, Adv.
Mrs. Aditya Narendranath, Adv.
For Respondent(s) M/S. K J John and Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 10.01.2025.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2024.11.22 18:49:44 IST Reason: