Calcutta High Court (Appellete Side)
Ttk Health Care Limited & Anr vs The Asst. Commissioner Of Commercial on 10 June, 2013
Author: Tapen Sen
Bench: Tapen Sen
10/6/2013
(AB) 4
W. P. 4365 (W) of 2013
TTK Health Care Limited & Anr.
-Vs-
The Asst. Commissioner of Commercial
Taxes & Ors.
Mr. Abhratosh Majumder
... For the Respondents.
On the ground of personal difficulty of Mr. Saikat Biswas and with the consent of Mr. Abhratosh Majumder, who is present in Court representing the Respondents, let this matter come up under the same heading on the 24th of June, 2013.
(Tapen Sen, J.)