Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(6) in The Kerala Shops and Commercial Establishments Act, 1960 (6)"employee" means a person wholly or principally employed in, and in connection with, any establishment and includes an apprentices;
