Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in The Kerala Agricultural Income Tax Rules, 1991 1. Short title and commencement. (1)These rules may be called the Kerala Agricultural Income Tax Rules, 1991.(2)It shall come into force on the 1st day of April 1991.
