Section 14 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

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Section 14 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

14. Authorities of Institute.

- The following shall be the authorities of the Institute, namely:-

(a)the General Council;

(b)the Board of Governors;

(c)the Senate; and

(d)such other authorities as may be declared by the Statutes to be the authorities of the Institute.