Section 174A(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
(2)[ In order to constitute a meeting of the Committee the quorum shall be three] [Inserted vide O.L.A.Notification No. 18164-L.A. dated 18.9.1986 O.G.E. No. 1279 dated 18.9.1986.],
