Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 53 in The Andaman and Nicobar Islands Port Rules, 2004 53. Comprehensive Rules. - The provisions of rules 14, 15,24,25,26,27,42, and 43 shall apply in relation to inland vessels as they apply in relation to sea-going vessels.
