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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022

(2)Notwithstanding anything contained in any other law for the time being in force, no registering authority shall register any company, firm or other body ofpersons which bears any name or mark resembling the name of the Bureau.”.