Section 67 in The Andaman and Nicobar Islands Port Rules, 2004
67. Application for Registration.
- Every application for the registration of a harbour craft shall be made in writing to the Deputy Conservator of Ports, Port Blair in Form "D" of the schedule with an affidavit and photo certificate furnishing the following particulars:(a)Owner's name and address, or name and address of his duly authorised agent in Port Blair.(b)description of the boat/float and(c)nature of cargo or passenger, held or required.
