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[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

State of Bihar - Subsection

Section 181(2)(d) in Bihar Board's Miscellaneous Rules, 1958

(d)No clerk should be allowed to forego his claim to promotion to the next higher scale unless any special case can be made out to the satisfaction of the Commissioner of the Division.