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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)Each of the required type of fire pumps, other than an emergency pump referred to in these rules, shall have a capacity of not less than 80 percent of the total required capacity divided by the number of pumps required under these rules and shall, in any case, be capable of delivering at least two simultaneous jets of water at a throw of at least 12 metres at the pressure specified below at every prescribed nozzle, other than a spray nozzle, when used with any of the fire hoses and nozzles provided in compliance with these rules :
Passenger Ships.
4000 tons andover. 3.5 kilogrammesper sq. centimetre.
Below 4000 tons. 3.0 kilogrammesper sq. centimetre.
Cargo Ships.
6000 tons andover. 3.0 kilogrammesper sq. centimetre.
Below 6000 tons. 2.6 kilogrammesper sq. centimetre.