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[Cites 0, Cited by 0] [Section 6(21)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(21)(ii) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(ii)The Inquiring Authority, where it is not itself the Disciplinary Authority, shall forward to the Disciplinary Authority the records of inquiry which shall include -