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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)to confer degrees, diploma and other academic distinctions on persons who shall have carried out research in any other institution or centre recognised by the University subject to such conditions as may be prescribed;