Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Sikkim - Subsection

Section 63(1)(viii) in The Sikkim Police Act, 2008

(viii)cause the name and other particular of the person arrested to be displayed in the notice board at the place of detention and at such other places as may be prescribed;