Supreme Court - Daily Orders
National Insurance Co.Ltd. vs Didar Singh on 12 January, 2010
\206ITEM NO.41 REGISTRAR COURT.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K GUPTA
Petition(s) for Special Leave to Appeal (Civil) No(s).16949/2008
NATIONAL INSURANCE CO.LTD. Petitioner(s)
VERSUS
DIDAR SINGH & ANR. Respondent(s)
(With prayer for interim relief)
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. M.K. Dua,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Respondent No.1 has been served but there is no appearance.
Petitioner to take fresh steps for issuance of notice on respondent No.2 within a week by registered post, acknowledgment due.
List again on 15.3.2010.
(M.K. GUPTA) Registrar rd