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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(1)(c) in The Himachal Pradesh Minor Canals Act, 1976

(c)the rights as to the erection, repair, reconstruction and working of mills, and the conditions on which such rights are enjoyed; and