Section 68(3)(c) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 5] [Section 68(3)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(3)(c) in The Motor Vehicles Act, 1988

(c)to settle all disputes and decide all matters on which differences of opinion arise between Regional Transport Authorities;

(ca)Government to formulate routes for plying stage carriages; and]