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[Cites 0, Cited by 0] [Section 303(2)] [Section 303] [Entire Act]

State of Tamilnadu - Subsection

Section 303(2)(o) in Tamil Nadu District Municipalities Act, 1920

(o)[xxx] [Clause (o) was omitted by section 123 (v) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930).]