Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(5)The State Government shall have the right to seek any additional information, document or clarification from an applicant with respect to the application made under sub-rule (1).