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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

(2)in section 5, -
(a)for the marginal heading, the following marginal heading shall be substituted, namely: -
"Director-General of Police, etc.";
(b)for the expression "Inspector-General of Police for the State of Tamil Nadu", the expression "Director-General of Police for the State of Tamil Nadu" shall be substituted;