Section 1201(a) in Police Regulations, Bengal , 1943
(a)A register shall be kept in B. P. Form No. 232, in which shall be entered all pay, leave salary and acting or other allowances not drawn in the bill for the month for which they are due, all sums to be drawn or refunded in consequence of promotions or reductions made in the month, which have been ordered subsequent to the cashing of pay bills and all pay and allowances refunded by short drawal or in cash into the treasury. Except in cases of overstayal, of leave and absence without leave, the register shall give exact details of the pay or allowances held over for future payment as shown in columns 2,3, 4 and 5 of the pay bill form respectively. At the end of the year any pay or allowances outstanding shall be carried on in red ink to the register for the following year.
