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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 3D in The Central Universities Act, 2009

3D. Establishment of Central Tribal University of Andhra Pradesh.

- There shall be established a Tribal University, which shall be a body corporate, to be known as the Central Tribal University of Andhra Pradesh, having its territorial jurisdiction extending to the whole of the State of Andhra Pradesh, as specified in the First Schedule to this Act, to provide avenues of higher education and research facilities primarily for the tribal population of India.]