Section 62(2)(b) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

(b)the fees and allowances that may be paid to the members of the expert committee for attending its meetings under sub- section (2) of section 5;

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