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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Chattisgarh - Subsection

Section 249(15) in High Court of Chhattisgarh Rules, 2005

(15)Application to refer to arbitration, references to arbitration, the award or other final return of the arbitrators with the proceedings, depositions and documents submitted therewith the Court's order thereon.