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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(6) in The Orissa Grid Code (OGC) Regulations, 2006

6.1Introduction.- This Chapter specifies the procedure to be adopted for the scheduling and despatch of Generating Units to meet demand and drawal allocation requirements.If further sets down the procedures to be followed by Users so that the SLDC can meet its daily Drawal Schedule whilst ensuring that reactive power drawals/returns are minimised.This Chapter sets out the -
(a)Demarcation of responsibilities between Various Users and SLDC in Scheduling and despatch.
(b)Procedure for scheduling and despatch
(c)Complementary Commercial Mechanism (Annexure-I to Chapter-6)