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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(8) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(8)If a user intends to sell any weight or measure specified in Schedule I l-A he shall obtain a written permission of the Controller or such other officer as may be authorised by him in this behalf.