Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(b) in Orissa State Financial Corporation (Staff) Regulations, 1975 (b)"The Board" means the Board of Directors of the Corporation and in relation to any powers exercisable by it and includes the Executive Committee;
