Jammu & Kashmir High Court - Srinagar Bench
United India Insurance Co. Ltd vs Mehjoor Hussain Sheikh And Another on 29 December, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 247
After notice
Cause list
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Video Conferencing)
....
Mac. App. No. 30/2019
United India Insurance Co. Ltd.
....... Petitioner(s)
Through: Ms. Rifat Khalida, Adv. vice
Mr. Shabir Ahmad Kanth, Adv.
Versus
Mehjoor Hussain Sheikh and another ........ Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
29.12.2020 Await appearance. Adjourned. List on 30.3.2021.
(VINOD CHATTERJI KOUL) JUDGE Srinagar 29.12.2020 Imtiyaz IMTIYAZ UL GANI 2020.12.30 20:51 I attest to the accuracy and integrity of this document