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Jammu & Kashmir High Court - Srinagar Bench

United India Insurance Co. Ltd vs Mehjoor Hussain Sheikh And Another on 29 December, 2020

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                Serial No. 247
                After notice
                Cause list
                                 HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                            (Through Video Conferencing)
                                                        ....
                                                Mac. App. No. 30/2019

                United India Insurance Co. Ltd.
                                                                       ....... Petitioner(s)
                                                     Through: Ms. Rifat Khalida, Adv. vice
                                                              Mr. Shabir Ahmad Kanth, Adv.
                                                Versus
                Mehjoor Hussain Sheikh and another                     ........ Respondent(s)
                                                     Through: None

                CORAM:
                    HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                      ORDER

29.12.2020 Await appearance. Adjourned. List on 30.3.2021.

(VINOD CHATTERJI KOUL) JUDGE Srinagar 29.12.2020 Imtiyaz IMTIYAZ UL GANI 2020.12.30 20:51 I attest to the accuracy and integrity of this document