Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 251(5)] [Section 251] [Entire Act] Union of India - Subsection Section 251(5)(ii) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (ii)The trading account shall from time to time not less than once in every month, be verified by affidavit.