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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(5) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(5)The allocations made by the Central Government or by the State Government for distribution under the Targeted Public Distribution System shall not be diverted for any other purpose.