Supreme Court - Daily Orders
State Rep. By Inspector Of Police vs Eluri Srinivasa Chakravarthi on 7 February, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.16 COURT NO.15 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5941-
5951/2022
(Arising out of impugned final judgment and order dated 27-12-2021
in CRLRC No. 3388/2017 27-12-2021 in CRLRC No. 3393/2017 27-12-2021
in CRLRC No. 6/2018 27-12-2021 in CRLRC No. 9/2018 27-12-2021 in
CRLRC No. 12/2018 27-12-2021 in CRLRC No. 15/2018 27-12-2021 in
CRLRC No. 29/2018 27-12-2021 in CRLRC No. 424/2018 27-12-2021 in
CRLRC No. 512/2018 27-12-2021 in CRLRC No. 513/2018 27-12-2021 in
CRLRC No. 861/2018 passed by the High Court Of Andhra Pradesh At
Amravati)
STATE REP. BY INSPECTOR OF POLICE Petitioner(s)
VERSUS
ELURI SRINIVASA CHAKRAVARTHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 07-02-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Jayant K Sud, A.S.G.
Mr. Kartik Jasra, Adv.
Mrs. Rukhmini Bobde, Adv.
Mr. Ashok Panigrahi, Adv.
Mrs. Vansaja Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue Notice.
Signature Not Verified(DR. NAVEEN RAWAL) (RENU BALA GAMBHIR) Digitally signed by NIRMALA NEGI Date: 2023.02.09 10:05:10 IST Reason: These files are signed ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) using the Digi Sig card of Ms. Nirmala by Dr. Naveen Rawal