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Supreme Court - Daily Orders

State Rep. By Inspector Of Police vs Eluri Srinivasa Chakravarthi on 7 February, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

       ITEM NO.16                                     COURT NO.15                  SECTION II

                                           S U P R E M E C O U R T O F      I N D I A
                                                   RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (Crl.)                           No(s).   5941-
       5951/2022

       (Arising out of impugned final judgment and order dated 27-12-2021
       in CRLRC No. 3388/2017 27-12-2021 in CRLRC No. 3393/2017 27-12-2021
       in CRLRC No. 6/2018 27-12-2021 in CRLRC No. 9/2018 27-12-2021 in
       CRLRC No. 12/2018 27-12-2021 in CRLRC No. 15/2018 27-12-2021 in
       CRLRC No. 29/2018 27-12-2021 in CRLRC No. 424/2018 27-12-2021 in
       CRLRC No. 512/2018 27-12-2021 in CRLRC No. 513/2018 27-12-2021 in
       CRLRC No. 861/2018 passed by the High Court Of Andhra Pradesh At
       Amravati)

       STATE REP. BY INSPECTOR OF POLICE                                           Petitioner(s)

                                                              VERSUS

       ELURI SRINIVASA CHAKRAVARTHI & ORS.                                         Respondent(s)

       (FOR ADMISSION and I.R. )

       Date : 07-02-2023 These petitions were called on for hearing today.

       CORAM :
                                     HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                                     HON'BLE MR. JUSTICE PANKAJ MITHAL


       For Petitioner(s)                         Mr. Jayant K Sud, A.S.G.
                                                  Mr. Kartik Jasra, Adv.
                                                 Mrs. Rukhmini Bobde, Adv.
                                                 Mr. Ashok Panigrahi, Adv.
                                                 Mrs. Vansaja Shukla, Adv.
                                                 Mr. Arvind Kumar Sharma, AOR


       For Respondent(s)


                                      UPON hearing the counsel the Court made the following
                                                         O R D E R

Issue Notice.

Signature Not Verified

(DR. NAVEEN RAWAL) (RENU BALA GAMBHIR) Digitally signed by NIRMALA NEGI Date: 2023.02.09 10:05:10 IST Reason: These files are signed ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) using the Digi Sig card of Ms. Nirmala by Dr. Naveen Rawal