Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 69 in Punjab Jail Manual 69. [ Duties discharged subject to control. [Part II, Rule 43.] - The Superintendent shall discharge his duties subject to the control of and all orders passed by him shall be subject to revision by the Inspector-General.]
