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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Bombay Presidency - Subsection

Section 22(3) in The Bombay Weights and Measures Act, 1932

(3)For the purpose of such inspection, the inspector may at all reasonable times enter into any place where weights and measures and weighing or measuring instruments are used or kept for purpose of trade and inspect such weights and measures and weighing or measuring instruments.