Patna High Court - Orders
Sri Gulab Choudhary & Ors vs The State Of Bihar & Anr. on 4 September, 2013
Author: Mandhata Singh
Bench: Mandhata Singh
Patna High Court Cr.Misc. No.25581 of 2011 (3) dt.04-09-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.25581 of 2011
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Sri Gulab Choudhary & Ors
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. Sri Binod Kumar Sinha
.... .... Opposite Party/s
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Appearance:
For the Petitioner/s : Mr. Krishna Mohan Prasad
For the Opposite Party/s : Mr. APP
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CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
ORAL ORDER
3 04-09-2013Issue notice to opposite party no.2 to show cause as to why this application be not admitted/disposed of at the stage of admission itself for which requisites etc. under registered cover with A/D as well as ordinary process must be filed within two weeks, failing which this application shall stand rejected without further reference to a Bench.
(Mandhata Singh, J) A.I./-