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Patna High Court - Orders

Sri Gulab Choudhary & Ors vs The State Of Bihar & Anr. on 4 September, 2013

Author: Mandhata Singh

Bench: Mandhata Singh

           Patna High Court Cr.Misc. No.25581 of 2011 (3) dt.04-09-2013




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Criminal Miscellaneous No.25581 of 2011
                        ======================================================
                        Sri Gulab Choudhary & Ors
                                                                             .... .... Petitioner/s
                                                          Versus
                        1. The State Of Bihar
                        2. Sri Binod Kumar Sinha
                                                                        .... .... Opposite Party/s
                        ======================================================
                        Appearance:
                        For the Petitioner/s       : Mr. Krishna Mohan Prasad
                        For the Opposite Party/s   : Mr. APP
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
                        ORAL ORDER

3        04-09-2013

Issue notice to opposite party no.2 to show cause as to why this application be not admitted/disposed of at the stage of admission itself for which requisites etc. under registered cover with A/D as well as ordinary process must be filed within two weeks, failing which this application shall stand rejected without further reference to a Bench.

(Mandhata Singh, J) A.I./-