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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(8) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(8)The Registrar may, from time to time, specify the form or forms in which the statements of accounts and information shall be prepared for audit, by the society.