Section 80IC(8)(viii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80IC(8)] [Section 80IC] [Entire Act]

Union of India - Subsection

Section 80IC(8)(viii) in The Income Tax Act, 1961

(viii)"Software Technology Park" means any park set up in accordance with the Software Technology Park Scheme notified by the Government of India in the Ministry of Commerce and Industry;

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Union of India - Subsection

Section 80IC(8)(viii) in The Income Tax Act, 1961