Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in The Bihar Finance Service Rules, 1953

4. Status.

- [The members of the Bihar Finance Service shall have gazetted rank] [Substituted by S.O. 1201, dated 17th August, 1981.],